Tamanna Khatun vs Mohd. Salim Ansari
2011 Latest Caselaw 2523 ALL

Citation : 2011 Latest Caselaw 2523 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Tamanna Khatun vs Mohd. Salim Ansari on 6 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 269 of 2011
 

 
Petitioner :- Tamanna Khatun
 
Respondent :- Mohd. Salim Ansari
 
Petitioner Counsel :- P.S. Sharma,A.P. Tewari
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date. The applicant may take steps to serve the respondent by registered post.

List in the week commencing 16.8.2011.

Till the next date of listing, the proceeding in case no. 66 of 2011 (Mohd. Salim Ansari Vs. Tammanna Khatun), pending in the court of District Judge, Ghazipur shall remain stayed.

Order Date :- 6.7.2011

Download the LatestLaws.com Mobile App