Professor Dr. Nishith Rai vs National Review And Monitoring ...
2011 Latest Caselaw 2520 ALL

Citation : 2011 Latest Caselaw 2520 ALL
Judgement Date : 6 July, 2011

Allahabad High Court

Professor Dr. Nishith Rai vs National Review And Monitoring ... on 6 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 623 of 2011
 

 
Petitioner :- Professor Dr. Nishith Rai
 
Respondent :- National Review And Monitoring Committee (Nrmc) Ministry
 
Petitioner Counsel :- I.P.Singh,Prashant Singh Atal
 
Respondent Counsel :- A.S.G.,G.K.Singh,S.P.Shukla
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

As prayed, three days time is allowed to file objection. Further two days time is allowed to file reply to the objection.

List on 14.7.2011.

The connected cases are released.

Order Date :- 6.7.2011

Rajneesh AR-PS)

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