Bhola vs State Of U.P.
2011 Latest Caselaw 2492 ALL

Citation : 2011 Latest Caselaw 2492 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

Bhola vs State Of U.P. on 5 July, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 17066 of 2011
 

 
Petitioner :- Bhola
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Bhoopendra Nath Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Learned AGA informs that he has not received any instruction in the matter.

On his request put up this case as fresh on 7.7.2011.

Order Date :- 5.7.2011

Gss

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