Smt. Vidautama Singh And Others vs Sajan Kapoor And Another
2011 Latest Caselaw 2491 ALL

Citation : 2011 Latest Caselaw 2491 ALL
Judgement Date : 5 July, 2011

Allahabad High Court

Smt. Vidautama Singh And Others vs Sajan Kapoor And Another on 5 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 737 of 2004
 

 
Petitioner :- Smt. Vidautama Singh And Others
 
Respondent :- Sajan Kapoor And Another
 
Petitioner Counsel :- Pankaj Barman,J.P. Prasad
 
Respondent Counsel :- J.P.Prasad
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

The counsel for appellants has filed an application to grant two weeks' time to file paper book. The application is allowed subject to payment of Rs.250/- as cost. The cost may be paid to the High Court Legal Services Committee within a week.

By the next date, the counsel for the appellant will file certificate/affidavit to show that the cost has been paid.

Order Date :- 5.7.2011

Download the LatestLaws.com Mobile App