Wednesday, 15, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M/S J.R. Organics Ltd. Barabanki ... vs M/S Balrampur Chini Mills Ltd. And ...
2011 Latest Caselaw 2467 ALL

Citation : 2011 Latest Caselaw 2467 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
M/S J.R. Organics Ltd. Barabanki ... vs M/S Balrampur Chini Mills Ltd. And ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- COMPANY APPEAL No. - 1 of 2011
 

 
Petitioner :- M/S J.R. Organics Ltd. Barabanki Through Its Director
 
Respondent :- M/S Balrampur Chini Mills Ltd. And Ors.
 
Petitioner Counsel :- Manish Kumar
 
Respondent Counsel :- Ratnaesh Chandra,Saurabh Shankar Srivastav,Sudeep Kumar
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List on 14.7.2011 as prayed.

Interim order shall continue till then.

Order Date :- 4.7.2011

Rajneesh AR-PS)

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter