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Dr.Ramesh Chandra Parasar vs State Of U.P. Thorugh Principal ...
2011 Latest Caselaw 2464 ALL

Citation : 2011 Latest Caselaw 2464 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
Dr.Ramesh Chandra Parasar vs State Of U.P. Thorugh Principal ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 843 of 2011
 

 
Petitioner :- Dr.Ramesh Chandra Parasar
 
Respondent :- State Of U.P. Thorugh Principal Secy.Medical Health Lko.
 
Petitioner Counsel :- Anurag Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

CMA No.55067 of 2011: Application for Correction/Modification of the Order dated 6.5.2011 passed by Hon'ble Mr. Justice Devi Prasad Singh and Hon'ble Mr. Justice S.C. Chaurasia.

The application is allowed.

In the order dated 6.5.2011 the word, "preliminary" is deleted.

Order Date :- 4.7.2011

Rajneesh AR-PS)

 

 

 
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