Krishna Kumar Singh And 2 Ors vs Sudhir Kumar Singh And Anr
2011 Latest Caselaw 2463 ALL

Citation : 2011 Latest Caselaw 2463 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Krishna Kumar Singh And 2 Ors vs Sudhir Kumar Singh And Anr on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 498 of 2004
 

 
Petitioner :- Krishna Kumar Singh And 2 Ors
 
Respondent :- Sudhir Kumar Singh And Anr
 
Petitioner Counsel :- S.S Singh
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Let record be sent for execution, to the concerned court forthwith which shall be subject to further orders passed by this Court.

Order Date :- 4.7.2011

Rajneesh AR-PS)

Download the LatestLaws.com Mobile App