New Okhla Industrial Development ... vs M/S Bijli Construction And Others
2011 Latest Caselaw 2462 ALL

Citation : 2011 Latest Caselaw 2462 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

New Okhla Industrial Development ... vs M/S Bijli Construction And Others on 4 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 33445 of 2011
 

 
Petitioner :- New Okhla Industrial Development Authority
 
Respondent :- M/S Bijli Construction And Others
 
Petitioner Counsel :- Saurabh Srivastava
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondents no. 1 and 2 returnable at an early date. The petitioner may take steps to serve respondents no. 1 and 2 within 10 days.

List this case after four weeks.

4.7.2011

Hon'ble Rajes Kumar, J.

CIVIL MISC. STAY APPLICATION NO. 169057.

Issue notice.

Order Date :- 4.7.2011

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