Citation : 2011 Latest Caselaw 2461 ALL
Judgement Date : 4 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 466 of 2002 Petitioner :- G.D.A. Respondent :- Wing Commander,P.D.Wali Petitioner Counsel :- Nalin Kumar Sharma Respondent Counsel :- A.K.Arora,K.K. Arora Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
First Appeal No. 466 of 2002 has been filed by the Ghaziabad Development Authority under Section 54 of the Land Acquisition Act against the enhancement of the award. First Appeal No. 423 of 2008 has been filed by the claimant for enhancement. Both the appeals have been admitted. Office may list them for hearing after the paper books are prepared.
Order Date :- 4.7.2011
NS
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