Citation : 2011 Latest Caselaw 2460 ALL
Judgement Date : 4 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- FIRST APPEAL FROM ORDER No. - 123 of 2010 Petitioner :- Icici Lombard General Insurance Comp. Ltd. Through Its Area Respondent :- Smt. Shiv Kanti Dwivedi And Another Petitioner Counsel :- Aanand Mohan Respondent Counsel :- Pushpendra Singh,Pushpendra Singh,Shakti Singh Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia,J.
List in the next week.
Order Date :- 4.7.2011
Rajneesh AR-PS)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!