Smt. Rajeshwari Alias Rani vs Ashok Kumar
2011 Latest Caselaw 2452 ALL

Citation : 2011 Latest Caselaw 2452 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Smt. Rajeshwari Alias Rani vs Ashok Kumar on 4 July, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 264 of 2011
 

 
Petitioner :- Smt. Rajeshwari Alias Rani
 
Respondent :- Ashok Kumar
 
Petitioner Counsel :- Raj Kumar Tripathi
 

 
Hon'ble Rajes Kumar,J.

Issue notice to the respondent returnable at an early date.

Order Date :- 4.7.2011

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