Ghasi Ram vs State Of U.P. And Others
2011 Latest Caselaw 2447 ALL

Citation : 2011 Latest Caselaw 2447 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Ghasi Ram vs State Of U.P. And Others on 4 July, 2011

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 20291 of 2011
 

 
Petitioner :- Ghasi Ram
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shrawan Kumar Mishra,O.P. Chaube
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Though time was granted on 7th April, 2011 to the learned Standing Counsel to file the counter affidavit in six weeks, counter affidavit has not been filed till date.

Learned Standing Counsel appearing for the respondents prays for and is granted three weeks' further time to file the counter affidavit.

List this petition in the week commencing 1st August, 2011.

Order Date :- 4.7.2011

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