Atwaru Prasad vs The Commissioner, Varanasi Div. ...
2011 Latest Caselaw 2446 ALL

Citation : 2011 Latest Caselaw 2446 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Atwaru Prasad vs The Commissioner, Varanasi Div. ... on 4 July, 2011

Bench: Bala Krishna Narayana




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - C No. - 18129 of 1997
 

 
Petitioner :- Atwaru Prasad
 
Respondent :- The Commissioner, Varanasi Div. And Others
 
Petitioner Counsel :- C.K. Parekh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Bala Krishna Narayana,J.

List has been revised. None appears on behalf of the petitioner to press the petition.

I have perused the impugned orders as well as the averments made in the writ petition.

It appears that with the efflux of time either the petitioner has lost all interest in the subject matter of the case or the relief sought has been rendered infructuous.

Accordingly, the writ petition is dismissed as infructuous.

Order Date :- 4.7.2011

Bhaskar

Download the LatestLaws.com Mobile App