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Syed Zulfiqar Haider vs State Of U.P.Through Secretary ...
2011 Latest Caselaw 2444 ALL

Citation : 2011 Latest Caselaw 2444 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
Syed Zulfiqar Haider vs State Of U.P.Through Secretary ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1812 of 2005
 

 
Petitioner :- Syed Zulfiqar Haider
 
Respondent :- State Of U.P.Through Secretary Textiles & Handlooms & 3 Ors
 
Petitioner Counsel :- Qamrul Hasan Rizvi,Sandeep Dixit
 
Respondent Counsel :- C.S.C.,Amit Chandra
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Supplementary affidavit filed today, on behalf of opposite parties, is taken on record.

Petitioner may filed reply to the supplementary affidavit, within two weeks.

List in the month of August, 2011.

Order Date :- 4.7.2011

Rajneesh AR-PS)

 

 

 
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