Ganga Pollution Control ... vs Shiv Narain & Others
2011 Latest Caselaw 2441 ALL

Citation : 2011 Latest Caselaw 2441 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Ganga Pollution Control ... vs Shiv Narain & Others on 4 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 706 of 2002
 

 
Petitioner :- Ganga Pollution Control Unit,U.P. Jal Nigam Thru G.M.
 
Respondent :- Shiv Narain & Others
 
Petitioner Counsel :- Poonam Srivastava
 
Respondent Counsel :- L.P. Singh,Sanjay Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 9.9.2010. Sri Vimlesh Kumar Rai, Advocate, has filed vakalatnama on behalf of the appellant. The name of Ms. Poonam Srivastava, Advocate, may not be shown as counsel for the appellant.

The record of the appeal shows that this appeal has not been admitted. It may be listed for admission.

Order Date :- 4.7.2011

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