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Sharat Chandra Tripathi vs State Of U.P. Thorugh Its ...
2011 Latest Caselaw 2437 ALL

Citation : 2011 Latest Caselaw 2437 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
Sharat Chandra Tripathi vs State Of U.P. Thorugh Its ... on 4 July, 2011
Bench: Devi Prasad Singh, S.C. Chaurasia



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1182 of 2011
 

 
Petitioner :- Sharat Chandra Tripathi
 
Respondent :- State Of U.P. Thorugh Its Principal Secy. Dept.Of Home Guard
 
Petitioner Counsel :- Shishir Chandra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Put up on 8.7.2011 to enable learned Chief  Standing Counsel to receive instructions with regard to sanctioned strength and reservation thereon.

Order Date :- 4.7.2011

Rajneesh AR-PS)

 

 

 
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