Bhagwan Das & Others vs Rati Ram & Another
2011 Latest Caselaw 2429 ALL

Citation : 2011 Latest Caselaw 2429 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Bhagwan Das & Others vs Rati Ram & Another on 4 July, 2011

Bench: Yatindra Singh, Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 141 of 2007
 

 
Petitioner :- Bhagwan Das & Others
 
Respondent :- Rati Ram & Another
 
Petitioner Counsel :- Laxman Singh
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Steps have been taken. Office to proceed.

Order Date :- 4.7.2011

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