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Godrej & Boyce Manufacturing ... vs Secur Industries Limited And ...
2011 Latest Caselaw 2426 ALL

Citation : 2011 Latest Caselaw 2426 ALL
Judgement Date : 4 July, 2011

Allahabad High Court
Godrej & Boyce Manufacturing ... vs Secur Industries Limited And ... on 4 July, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2485 of 2009
 

 
Petitioner :- Godrej & Boyce Manufacturing Company Limited
 
Respondent :- Secur Industries Limited And Another
 
Petitioner Counsel :- Yashwant Varma
 
Respondent Counsel :- R.P. Agrawal,Atul Dayal
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

We have seen the office report dated 2.7.2011. There is already an order dated 16.5.2011 that paper book is not necessary as all the documents have already been filed.

List this appeal for hearing.

Order Date :- 4.7.2011

NS

 

 

 
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