Mohd. Javed S/O Late Mohd. Ahmad vs U.P. Rajkiya Nirman Nigam Limited ...
2011 Latest Caselaw 2421 ALL

Citation : 2011 Latest Caselaw 2421 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Mohd. Javed S/O Late Mohd. Ahmad vs U.P. Rajkiya Nirman Nigam Limited ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1135 of 2011
 

 
Petitioner :- Mohd. Javed S/O Late Mohd. Ahmad
 
Respondent :- U.P. Rajkiya Nirman Nigam Limited Thru M.D. & Ors.
 
Petitioner Counsel :- R.C. Tewari
 
Respondent Counsel :- Shishir Jain
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List on 18.7.2011 to enable learned counsel for the respondents to produce record and file counter affidavit.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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