Union Of India Through General ... vs Smt. Vidyawati
2011 Latest Caselaw 2415 ALL

Citation : 2011 Latest Caselaw 2415 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Union Of India Through General ... vs Smt. Vidyawati on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER No. - 325 of 2009
 

 
Petitioner :- Union Of India Through General Manager Northern Railway
 
Respondent :- Smt. Vidyawati
 
Petitioner Counsel :- Sharad Tewari
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Let lower court record be sent to Tribunal forthwith relating to proceeding of execution in the case.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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