Smt. Rabi And Ors. vs Sulabh Sachan And Another
2011 Latest Caselaw 2414 ALL

Citation : 2011 Latest Caselaw 2414 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Smt. Rabi And Ors. vs Sulabh Sachan And Another on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 594 of 2011
 

 
Petitioner :- Smt. Rabi And Ors.
 
Respondent :- Sulabh Sachan And Another
 
Petitioner Counsel :- Surendra Pal Singh,Rakesh Kumar Sharma
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Issue notice returnable at an early date.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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