Shalesh Kumar & Others vs Addl.Commissioner, Meerut ...
2011 Latest Caselaw 2409 ALL

Citation : 2011 Latest Caselaw 2409 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Shalesh Kumar & Others vs Addl.Commissioner, Meerut ... on 4 July, 2011

Bench: Sibghat Ullah Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 17924 of 2008
 

 
Petitioner :- Shalesh Kumar & Others
 
Respondent :- Addl.Commissioner, Meerut Division, Meerut & Others
 
Petitioner Counsel :- C.D. Mishra
 
Respondent Counsel :- C.S.C.,B.P. Singh Kachhwah,V.K. Singh
 

 
Hon'ble Sibghat Ullah Khan,J.

Dismissed.

For orders, see order of date passed on writ petition no.26470 of 1999.

Order Date :- 4.7.2011

vkg

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