Ratan Kumar Ramraika vs National Insurance Comp. Ltd. ...
2011 Latest Caselaw 2408 ALL

Citation : 2011 Latest Caselaw 2408 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Ratan Kumar Ramraika vs National Insurance Comp. Ltd. ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 128 of 2008
 

 
Petitioner :- Ratan Kumar Ramraika
 
Respondent :- National Insurance Comp. Ltd. Through Branch Manager And 2
 
Petitioner Counsel :- Syed Mohammad Munis Jafar
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

Let fresh notice be issued in terms of Office report. Appellant may proceed with publication of notice in accordance with Rules.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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