Dr.Smt.Raj Bala vs State Of U.P. Thorugh Its ...
2011 Latest Caselaw 2406 ALL

Citation : 2011 Latest Caselaw 2406 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Dr.Smt.Raj Bala vs State Of U.P. Thorugh Its ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 932 of 2011
 

 
Petitioner :- Dr.Smt.Raj Bala
 
Respondent :- State Of U.P. Thorugh Its Principal Secy.Higher Edu. Lucknow
 
Petitioner Counsel :- Mrs.Madhulika Yadav
 
Respondent Counsel :- C.S.C.,D.K.Upadhyay
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

One week's time is allowed to file process.

Office to proceed accordingly.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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