Uttar Pradesh Power Corporation ... vs Uttar Pradesh State Public ...
2011 Latest Caselaw 2405 ALL

Citation : 2011 Latest Caselaw 2405 ALL
Judgement Date : 4 July, 2011

Allahabad High Court

Uttar Pradesh Power Corporation ... vs Uttar Pradesh State Public ... on 4 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- SERVICE BENCH No. - 1089 of 2011
 

 
Petitioner :- Uttar Pradesh Power Corporation Ltd.
 
Respondent :- Uttar Pradesh State Public Services Tribunal Indira Bhawan
 
Petitioner Counsel :- Upendra Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

List in the next week as fresh as the petitioner's counsel is out of station.

Order Date :- 4.7.2011

Rajneesh AR-PS)

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