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Sher Mohammad @ Sheru vs State Of U.P.
2011 Latest Caselaw 2388 ALL

Citation : 2011 Latest Caselaw 2388 ALL
Judgement Date : 1 July, 2011

Allahabad High Court
Sher Mohammad @ Sheru vs State Of U.P. on 1 July, 2011
Bench: Arvind Kumar Tripathi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 15216 of 2011
 

 
Petitioner :- Sher Mohammad @ Sheru
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- R.K. Gautam
 
Respondent Counsel :- Government Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

List on 18.7.2011. By that time learned  AGA may file counter affidavit.

Order Date :- 1.7.2011

Gss

 

 

 
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