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Vivek Upadhyay vs The State Of U.P. And Others
2011 Latest Caselaw 6755 ALL

Citation : 2011 Latest Caselaw 6755 ALL
Judgement Date : 23 December, 2011

Allahabad High Court
Vivek Upadhyay vs The State Of U.P. And Others on 23 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 75672 of 2011
 

 
Petitioner :- Vivek Upadhyay
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- D.N.Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 23.12.2011

SRY

 

 

 
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