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Ram Jatan Yadav vs State Of U.P. And Others
2011 Latest Caselaw 6686 ALL

Citation : 2011 Latest Caselaw 6686 ALL
Judgement Date : 23 December, 2011

Allahabad High Court
Ram Jatan Yadav vs State Of U.P. And Others on 23 December, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 57824 of 2011
 

 
Petitioner :- Ram Jatan Yadav
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.L.Yadav,A.K. Malviya
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned counsel for the petitioner  is accorded three weeks' time for filing rejoinder affidavit.

List after three weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.12.2011

SRY

 

 

 
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