Vijay Pratap Mishra & Others vs Union Of India Thru Secretary ...
2011 Latest Caselaw 6654 ALL

Citation : 2011 Latest Caselaw 6654 ALL
Judgement Date : 22 December, 2011

Allahabad High Court

Vijay Pratap Mishra & Others vs Union Of India Thru Secretary ... on 22 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 72714 of 2011
 

 
Petitioner :- Vijay Pratap Mishra & Others
 
Respondent :- Union Of India Thru Secretary Railway & Others
 
Petitioner Counsel :- Rakesh Pande,D.P.S. Baghel,R.B. Pal
 
Respondent Counsel :- Vivek Singh
 

 
Hon'ble V.K. Shukla,J.

Put up this petition on 4th January, 2012.

Order Date :- 22.12.2011

SRY

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