Citation : 2011 Latest Caselaw 6648 ALL
Judgement Date : 22 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 71846 of 2011 Petitioner :- Ajay Kumar Tiwari Respondent :- Chief Security Commissioner R.P.F., E.C. Railway & Others Petitioner Counsel :- G.K. Singh,V.K. Singh Respondent Counsel :- Vivek Singh Hon'ble V.K. Shukla,J.
Put up this petition on 03.01.2012.
Order Date :- 22.12.2011
SRY
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