Citation : 2011 Latest Caselaw 6644 ALL
Judgement Date : 22 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 72366 of 2011 Petitioner :- Sanjay Pandey Respondent :- State Of U.P. & Others Petitioner Counsel :- Shishir Kumar Respondent Counsel :- C.S.C. Hon'ble V.K. Shukla,J.
Put up tomorrow.
Order Date :- 22.12.2011
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