Chaudhary Anchal Dalit Primary ... vs State Of U.P. And Others
2011 Latest Caselaw 6629 ALL

Citation : 2011 Latest Caselaw 6629 ALL
Judgement Date : 21 December, 2011

Allahabad High Court

Chaudhary Anchal Dalit Primary ... vs State Of U.P. And Others on 21 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 71365 of 2011
 

 
Petitioner :- Chaudhary Anchal Dalit Primary School
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dhirendra Singh,J.P. Singh
 
Respondent Counsel :- C.S.C.,V.K. Kushwaha
 

 
Hon'ble Rajes Kumar,J.

Connect it with leading Writ Petition No. 75014 of 2011.

Learned Standing Counsel may file counter affidavit within two weeks.

List in third week of January, 2012.

Order Date :- 21.12.2011

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