Chandresh & 2 Ors. vs D.D.C., Barabanki & 4 Ors.
2011 Latest Caselaw 6625 ALL

Citation : 2011 Latest Caselaw 6625 ALL
Judgement Date : 21 December, 2011

Allahabad High Court

Chandresh & 2 Ors. vs D.D.C., Barabanki & 4 Ors. on 21 December, 2011

Bench: Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- CONSOLIDATION No. - 1099 of 2005
 

 
Petitioner :- Chandresh & 2 Ors.
 
Respondent :- D.D.C., Barabanki & 4 Ors.
 
Petitioner Counsel :- Brijesh Kumar,Akhilesh Bahadur Singh
 
Respondent Counsel :- C.S.C.,Agendra Sinha,Veerendra Misra
 

 
Hon'ble Satyendra Singh Chauhan,J.

On the request of learned counsel for the petitioner, list after three weeks. Till then interim order passed earleir to continue.

Order Date :- 21.12.2011

BLY

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