Naiksha vs State Of U.P. & Others
2011 Latest Caselaw 6622 ALL

Citation : 2011 Latest Caselaw 6622 ALL
Judgement Date : 21 December, 2011

Allahabad High Court

Naiksha vs State Of U.P. & Others on 21 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 73512 of 2011
 

 
Petitioner :- Naiksha
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Prem Shankar Shukla
 
Respondent Counsel :- C.S.C.,Mahesh Narain Singh
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1, 2 and 3. Issue notice to respondent Nos.4, 5 and 6.

Each one of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 21.12.2011

SRY

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