Mahesh Chandra Tiwari vs State Of U.P. & Others
2011 Latest Caselaw 6612 ALL

Citation : 2011 Latest Caselaw 6612 ALL
Judgement Date : 20 December, 2011

Allahabad High Court

Mahesh Chandra Tiwari vs State Of U.P. & Others on 20 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 74374 of 2011
 

 
Petitioner :- Mahesh Chandra Tiwari
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Anil Bhushan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondents. He prays for and is granted one month's time to file counter affidavit.

List this petition after one month.

Order Date :- 20.12.2011

SRY

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