C/M S.D.S. Mahavidyalaya And ... vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6610 ALL

Citation : 2011 Latest Caselaw 6610 ALL
Judgement Date : 20 December, 2011

Allahabad High Court

C/M S.D.S. Mahavidyalaya And ... vs State Of U.P. Thru Secy. And Others on 20 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 74490 of 2011
 

 
Petitioner :- C/M S.D.S. Mahavidyalaya And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Sunil Kumar Srivastava,Ashok Khare
 
Respondent Counsel :- C.S.C.,Sanjay Kumar Singh
 

 
Hon'ble Rajes Kumar,J.

Sri Sanjay Kumar Singh, learned counsel appearing on behalf of respondent nos. 2 and 3 may file counter affidavit within two weeks. Learned Standing Counsel appears on behalf of respondent no. 1 may also file counter affidavit within the aforesaid period. Rejoinder affidavit may be filed within one week thereafter.

List in the second week of January, 2012.

Order Date :- 20.12.2011

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