Lalji Bharti vs Ayukta, Gram Vikas Jawahar Bhawan ...
2011 Latest Caselaw 6608 ALL

Citation : 2011 Latest Caselaw 6608 ALL
Judgement Date : 20 December, 2011

Allahabad High Court

Lalji Bharti vs Ayukta, Gram Vikas Jawahar Bhawan ... on 20 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 74497 of 2011
 

 
Petitioner :- Lalji Bharti
 
Respondent :- Ayukta, Gram Vikas Jawahar Bhawan & Others
 
Petitioner Counsel :- R.K. Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf respondents. He prays for and is granted six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 20.12.2011

SRY

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