C/M Krishak Intermediate College ... vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6589 ALL

Citation : 2011 Latest Caselaw 6589 ALL
Judgement Date : 19 December, 2011

Allahabad High Court

C/M Krishak Intermediate College ... vs State Of U.P. Thru Secy. And Others on 19 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72752 of 2011
 

 
Petitioner :- C/M Krishak Intermediate College And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- R.C. Dwivedi
 
Respondent Counsel :- C.S.C.,S.K. Dwivedi
 

 
Hon'ble Rajes Kumar,J.

Respondent no. 5 is represented by Sri Keshri Nath Tripathi, learned Senior Advocate along with Sri C.P. Gupta, Advocate pray for and is granted three weeks time to file counter affidavit. Learned Standing Counsel appears on behalf of respondent nos. 1 to 4 may also file counter affidavit within the aforesaid period.

List in the week commencing 16.1.2012.

Order Date :- 19.12.2011

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