C/M Kisan Adarsh Inter College ... vs State Of U.P. And Others
2011 Latest Caselaw 6584 ALL

Citation : 2011 Latest Caselaw 6584 ALL
Judgement Date : 19 December, 2011

Allahabad High Court

C/M Kisan Adarsh Inter College ... vs State Of U.P. And Others on 19 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 73693 of 2011
 

 
Petitioner :- C/M Kisan Adarsh Inter College Khadgujar And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- N.L. Pandey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Sri Manoj Kumar, Advocate states that he has filed caveat in the office. The copy of the petition has been served by Sri N.L. Pandey, Advocate to Sri Manoj Kumar today.

On the request of Sri Manoj Kumar Advocate, put up day after tomorrow (21.12.2011) as fresh. Office is directed to place the caveat on record.

Order Date :- 19.12.2011

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