Santosh Kumar Singh And Others vs State Of U.P. And Others
2011 Latest Caselaw 6583 ALL

Citation : 2011 Latest Caselaw 6583 ALL
Judgement Date : 19 December, 2011

Allahabad High Court

Santosh Kumar Singh And Others vs State Of U.P. And Others on 19 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 72341 of 2011
 

 
Petitioner :- Santosh Kumar Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Dr. Ajay Pratap Singh
 
Respondent Counsel :- C.S.C.,Anil Tiwari
 

 
Hon'ble Rajes Kumar,J.

Sri Anil Tiwari, learned counsel for the University states that the result sof petitioner nos. 1,3,4 and 5 have been declared. Learned counsel for the University is directed to provide the copy of the mark-sheets to these petitioners tomorrow so that they may apply in the Teaching Eligibility Test.

So far as petitioner no. 2 is concerned, he submitted that there is some problem in the case of petitioner no. 2 and the University is proposing to file counter affidavit.

Put up tomorrow as fresh.

Order Date :- 19.12.2011

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