Deependra Kumar vs U.P. Madhyamik Shiksha Parishad & ...
2011 Latest Caselaw 6566 ALL

Citation : 2011 Latest Caselaw 6566 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Deependra Kumar vs U.P. Madhyamik Shiksha Parishad & ... on 16 December, 2011

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 72350 of 2011
 

 
Petitioner :- Deependra Kumar
 
Respondent :- U.P. Madhyamik Shiksha Parishad & Others
 
Petitioner Counsel :- Arvind Kumar Tewari
 
Respondent Counsel :- C.S.C.,C.N. Tripathi
 

 
Hon'ble Sudhir Agarwal,J.

Disposed of with certain directions.

For details see my judgment of date passed on separate sheet in Writ Petition No. A71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. and others).

Order Date :- 16.12.2011

Akn

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