Citation : 2011 Latest Caselaw 6562 ALL
Judgement Date : 16 December, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT - A No. - 72555 of 2011 Petitioner :- Neelam Singh Respondent :- State Of U.P. & Another Petitioner Counsel :- Rajendra Prasad Singh Respondent Counsel :- C.S.C. Hon'ble Sudhir Agarwal,J.
Disposed of with certain directions.
For details see my judgment of date passed on separate sheet in Writ Petition No. A71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. and others).
Order Date :- 16.12.2011
Akn
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