Ramanuj Pandey & Others vs State Of U.P. & Others
2011 Latest Caselaw 6561 ALL

Citation : 2011 Latest Caselaw 6561 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Ramanuj Pandey & Others vs State Of U.P. & Others on 16 December, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 495 of 2006
 

 
Petitioner :- Ramanuj Pandey & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Ramanuj Pandey,In Person
 
Respondent Counsel :- C.S.C.,Q.H. Siddiqui,S.K. Anwar,Vivek Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Dismissed. For order see our order of date passed in Writ Petition No.3033 of 2002.

Order Date :- 16.12.2011

SP/

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