Smt. Sandhya vs State Of U.P. And Others
2011 Latest Caselaw 6556 ALL

Citation : 2011 Latest Caselaw 6556 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Smt. Sandhya vs State Of U.P. And Others on 16 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 32242 of 2011
 

 
Petitioner :- Smt. Sandhya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- R.B.S. Rathaur,S.S. Chauhan,Virendra Singh
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble Rajes Kumar,J.

Counter affidavit filed by Sri Neeraj Tiwari, Advocate. On the request of learned counsel for the petitioner, list in the next cause list.

Order Date :- 16.12.2011

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