Trichana @ Tulsi vs State Of U.P. & Others
2011 Latest Caselaw 6552 ALL

Citation : 2011 Latest Caselaw 6552 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Trichana @ Tulsi vs State Of U.P. & Others on 16 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 69752 of 2011
 

 
Petitioner :- Trichana @ Tulsi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rakesh Tripathi-I
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In the second line of order dated 05.122.2011, in place of "respondent No.7" it be read as "respondent No.4"

Order Date :- 16.12.2011

SRY

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