Kishore Kumar Arora vs Harvindar Singh & Others
2011 Latest Caselaw 6550 ALL

Citation : 2011 Latest Caselaw 6550 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Kishore Kumar Arora vs Harvindar Singh & Others on 16 December, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 42110 of 2007
 

 
Petitioner :- Kishore Kumar Arora
 
Respondent :- Harvindar Singh & Others
 
Petitioner Counsel :- Paramatma Rai,A.B. Saran
 
Respondent Counsel :- Madhur Prakash,Sc
 

 
Hon'ble Sunil Hali,J.

The writ petition is allowed.

For order see order of date passed on separate sheets in Civil Misc Writ Petition No. 42106 of 2007 (Kishore Kumar Arora Vs Harvindar Singh and others)

Order Date :- 16.12.2011

RKS/

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