Shalini Gupta And Others vs State Of U.P. Thru Secy. And Others
2011 Latest Caselaw 6548 ALL

Citation : 2011 Latest Caselaw 6548 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Shalini Gupta And Others vs State Of U.P. Thru Secy. And Others on 16 December, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 41116 of 2011
 

 
Petitioner :- Shalini Gupta And Others
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Gautam Baghel,P.S. Baghel
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari,Saumitra Singh
 

 
Hon'ble Rajes Kumar,J.

Short counter affidavit filed today be placed on record.

Order Date :- 16.12.2011

Download the LatestLaws.com Mobile App