Neetu Yadav vs State Of U.P. & Others
2011 Latest Caselaw 6543 ALL

Citation : 2011 Latest Caselaw 6543 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Neetu Yadav vs State Of U.P. & Others on 16 December, 2011

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 72558 of 2011
 

 
Petitioner :- Neetu Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Rakesh Prasad,Mahendr Kumar
 
Respondent Counsel :- C.S.C.,V.K. Kushwaha
 

 
Hon'ble Sudhir Agarwal,J.

Disposed of with certain directions.

For details see my judgment of date passed on separate sheet in Writ Petition No. A71563 of 2011 (Lalit Mohan Singh Vs. State of U.P. and others).

Order Date :- 16.12.2011

Akn

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