Nanhaki & Others vs State Of U.P. & Others
2011 Latest Caselaw 6542 ALL

Citation : 2011 Latest Caselaw 6542 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Nanhaki & Others vs State Of U.P. & Others on 16 December, 2011

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- WRIT - C No. - 2975 of 2008
 

 
Petitioner :- Nanhaki & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Bijendra Kumarmishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Manoj Misra,J.

As prayed, list in the next cause list.

Interim order, shall continue till the next date of listing.

Order Date :- 16.12.2011

Pr/-

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