Munna Singh vs State Of U.P. And Others
2011 Latest Caselaw 6539 ALL

Citation : 2011 Latest Caselaw 6539 ALL
Judgement Date : 16 December, 2011

Allahabad High Court

Munna Singh vs State Of U.P. And Others on 16 December, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 51154 of 2011
 

 
Petitioner :- Munna Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.P.Paul,B.B.Paul
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List this case after three weeks. Rejoinder affidavit may be filed in the meantime.

Interim order already passed is extended till the next date of listing.

Order Date :- 16.12.2011

SRY

Download the LatestLaws.com Mobile App